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[Cites 0, Cited by 7] [Section 26(1)] [Section 26] [Entire Act]

Union of India - Subsection

Section 26(1)(b) in The Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation and Resettlement Act, 2013

(b)the average sale price for similar type of land situated in the nearest village or nearest vicinity area; or