Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 63 in Assam Public Service Commission (Procedure and Conduct of Business) Rules, 2010

63.

As soon as the tabulation is completed and thoroughly checked by the office and the Commission as provided for in the above Rules, the Principal Controller of Examinations shall submit the results before the Commission in the form and manner to be prescribed by the Commission to decide how many candidates are considered fit for being admitted to personality test/interview. The number of candidates to be admitted to the personality test/interview will be twice i.e. 1:2, the number of vacancies to be filled -in the various services and posts maintaining Reservation policies and as per relevant Rules of recruitment.