Supreme Court - Daily Orders
Commissioner Of Income Tax,Special ... vs M/S Khanna And Anndhanam on 31 March, 2014
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ITEM NO.25 COURT NO.9 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil)........./2013
CC 18904/2013
(From the judgement and order dated 29/01/2013 in ITA No.1286/2008 of The
HIGH COURT OF DELHI AT N. DELHI)
COMMISSIONER OF INCOME TAX,SPECIAL RANGE Petitioner(s)
VERSUS
M/S KHANNA AND ANNDHANAM Respondent(s)
WITH I.A.1 (C/delay in filing SLP and c/delay in refiling SLP)
Date: 31/03/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE ANIL R. DAVE
HON’BLE MR. JUSTICE SHIVA KIRTI SINGH
For Petitioner(s) Mr. V. Shekhar,Sr.Adv.
Ms. Rekha Pandey,Adv.
Mrs. Anil Katiyar,Adv.(Not present)
For Respondent(s) Ms. Kavita Jha,Adv.
UPON hearing counsel the Court made the following
O R D E R
Delay condoned.
The Special Leave Petition is dismissed.
|(Sarita Purohit) | |(Sneh Bala Mehra) | |Court Master | |Assistant Registrar |