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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Uttar Pradesh - Subsection

Section 12(4) in The U.P. Antarim Zila Parishad (Election of Representatives of Gaon Sabhas) Rules, 1961

(4)As soon as may be after the declaration of electioin the Returning Officer shall prepare in writing under his signatures a return of election containing a list of the candidates and the votes secured by each of them and a declaration of the name or the names of candidates declared elected and report the result to the State Government and the Collector by sending to each a copy of such return. He shall also cause a copy of the return to be affixed on the notice board at the place of the polling.