Calcutta High Court (Appellete Side)
Sri Hironmoy Das vs Smt. Manu Kar And Others on 21 September, 2023
Author: Shampa Sarkar
Bench: Shampa Sarkar
September 21, 2023 Sl. No.14 Court No.19 s.biswas CO 273 of 2022 Sri Hironmoy Das vs. Smt. Manu Kar and others Mr. Sounak Bhattacharya Mr. Sounak Mandal Mr. Abhirup Halder Mr. Anirban Saha Ray ... for the petitioner Mr. Surya Prasad Chattopadhyay Mr. Arjun Samanta Ms. Soumita Ghosh Mr. Ankit Chatterjee ... for the opposite parties Let the matter appear in the Combined Monthly List of October, 2023 under the heading 'For Orders'.
The Ejectment Execution Case No.76 of 2017, pending before the learned Judge, 6th Bench, Presidency Small Causes Court at Calcutta, shall not proceed until further orders.
(Shampa Sarkar, J.)