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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(1)(i) in The West Bengal Public Libraries Act, 1979

(i)the Secretary to the Government in the [Mass Education Extension Department] [Words substituted for the words 'Education Department' by W.B. Act 41 of 1994.] or his nominee;