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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(4) in Mahatma Gandhi National Rural Employment Guarantee Scheme-Chhattisgarh, Social Audit Rules, 2015

(4)"Civil Society" means any village communities, non-official public spirited groups or individuals including MGNREGS workers who expressed in writing showing their interest or chosen to participate in the public vigilance process in general and Social Audit process in particular;