Himachal Pradesh High Court
Ashwani Kumar & Brother vs . State Of H.P. & Another on 2 August, 2022
Bench: Sabina, Satyen Vaidya
Ashwani Kumar & Brother Vs. State of H.P. & Another .
CWP No.3338 of 2022 02.08.2022 Present: Mr. Ajay Sharma, Senior Advocate with Mr. Ajay Thakur, Advocate for the petitioner.
Mr. Kamal Kant, Deputy Advocate General for respondents No.1 to 3. Mr. Shyam Singh Chauhan, Advocate for respondents No.4 and 6.
Mr. Malay Kaushal, advocate for respondent r No.5.
Learned counsel for the respondents seek more time to file reply.
List again on 23rd August, 2022.
(Sabina) Judge (Satyen Vaidya) August 02, 2022 (ps) Judge ::: Downloaded on - 02/08/2022 20:06:50 :::CIS