Punjab-Haryana High Court
Gurbax Singh vs Harminder Kaur on 16 November, 2012
Author: Rajan Gupta
Bench: Rajan Gupta
CR No. 2417 of 2012 1
IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH
CR No. 2417 of 2012
Date of decision: 16.11.2012
Gurbax Singh
... Petitioner
vs
Harminder Kaur
... Respondent
CORAM: Hon'ble Mr.Justice Rajan Gupta
Present: None.
...
Rajan Gupta, J. (Oral)
Case has been called out several times since morning. No one has put in appearance on behalf of petitioner. It appears that petitioner is no longer interested in pursuing the present revision petition.
Dismissed for non-prosecution.
16.11.2012 (RAJAN GUPTA) pk JUDGE