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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Gujarat - Subsection

Section 15(1)(iv) in Sardar Patel University Act, 1955

(iv)[ The Vice-Chancellors of other Universities established by law in the State of [Gujarat] [Clause (iv) shall stand unmodified vide the Bombay Adaptation of Laws (State and Concurrent Subjects) Order, 1960.]]