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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1) in The Tobacco Cess Act, 1975

(1)There shall be levied and collected, by way of a cess for the purposes of the Tobacco Board Act, 1975 (4 of 1975.), a duty of excise at the rate of one paisa per kilogram on virginia tobacco which is produced in India and sold at a [an auction platform] [ Substituted for ].