Karnataka High Court
The Commissioner Of Income Tax vs M/S Sri Shanmuganandan Spinners Pvt Ltd on 2 March, 2010
Bench: K.L.Manjunath, B.V.Nagarathna
EN 'E."I"]E I'"IIGi"i COURT OF KARNATAKJ-\ AT BANGALORE
DA'I.'f*3I) THIS 'l.'HIi 2*" DAY OI' MARCH. 2010
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Bet.w<~:er::
1.The Commissioner _of {nc().1n:év._T£:..3< Central Cixwle. C.1%}i43.;.1iE(:iAir1g,'- .4 V Queens Road, i"3ei11T1gé:'~()I',e; Q i.
2. The Depu.iy CGH1111i$'S'iO~'iE'1'"Of" income Tax; , _ " " "
Ccm1T1";>.1 Ci.1'C1e§ --' .5}. {2} C . R . i R 0 V B'c'ii1;_;_{Vé'}I().1'(:"_V ' ~ . Appellants {By S 2'1. M &. V .'S~£r ha <":'}1 a1 E 0 C', 21 1: ct] .2' 'S _1';i:,, 2,} rim 11 ga 11a:V4l'fi€l\ Spi 1'n'_'; (2: r Rx} E. .. '(cl . N 0 Q 8 ._ "I-3 1'idg<,>.f_ I'{() ad, P a E. i i. 13.;-1 1 3521 1.11 V ' 'ifI1'(:)c]e T: 638 006, ...Resp0ndent. A ..,f:I3'\/A' Sm'.G.Sa1"21ngan. Senior C0uns3ei for " _ Sm' Ir} .Va1?1i, A(:1v0caEc?} >E<>f~=9t=*>I= «V Mum franled zigainst the assesses.
AHB 1 h C rev€nLu? anci U7 J[J§)C$§®¢ Jf favour of