Delhi High Court - Orders
M/S Vpn Infosolution Pvt Ltd vs Harmeet Singh Chawla & Anr on 2 December, 2025
$~25
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 127/2025 & CM APPL. 3722/2025
M/S VPN INFOSOLUTION PVT LTD .....Petitioner
Through: Mr. Rahul Yadav, Advocate.
versus
HARMEET SINGH CHAWLA & ANR. .....Respondents
Through: None.
CORAM:
HON'BLE MR. JUSTICE GIRISH KATHPALIA
ORDER
% 02.12.2025
1. It is beyond 05:00 pm.
2. No time left.
3. Relist on 24.04.2026 in Advance List.
GIRISH KATHPALIA, J DECEMBER 2, 2025/dr This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 02/12/2025 at 21:53:37