Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2) in Regulation for the Import of Equine Species of Animals into India

(2)during one hundred eighty days immediately prior to export, the equine under export has not visited any country where African Horse Sickness occurred in the past two years immediately preceding the export;