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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(4) in Chhattisgarh Krishi Upaj Mandi (Special Licence for more than One Market Areas) Rules, 2007

(4)"Centre in Charge" means the Secretary of the Administrative market committee or the officer/employee posted by the Deputy Director, for proper regulation and control of notified agricultural produce at the purchase center of specified market area ;