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State of Jharkhand - Section

Section 16 in Jharkhand University of Technology Act, 2011

16. The Governing Body.

- (I) The Governing Body shall consist of the following persons namely,
(i)The Chancellor
(ii)The Vice-Chancellor
(iii)The Registrar
(iv)The Secretary, Department of Science and Technology, Government of Jharkhand.
(v)The Secretary, Department of Finance, Government of Jharkhand.
(vi)The Secretary, Department of Industry, Government of Jharkhand.
(vii)The Secretary, Department of Human Resource, Government of Jharkhand.
(viii)The Secretary to the Hon'ble Governor, Government of Jharkhand.
(ix)The Chairman, AICTE or his nominee.
(x)Director, Science and Technology.
(xi)All the Principals of the Institutions maintained by or affiliated to the University.
(xii)Four eminent persons representing Industry, Research and Development, Engineering and Technology, Architecture, Fine Arts, Physical and Social Sciences and Public life etc. (to be nominated by the Government)
(xiii)The regular principals of polytechnics
(xiv)The Vice-Chancellors of Ranchi University, Vinoba Bhave University, Siddhu Kanhu University, BIT, Mesra and Birsa Agriculture University.
(xv)Managing Director SAIL, MECON, CCL, HEC, & Director, NIFFT and XLRI.
(xvi)Two persons nominated by the Chancellor.
(xvii)Two M.L.A's nominated by the State Legislative Assembly