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Darius Rutton Kavasmaneck vs Gharda Chemicals Ltd. . on 12 January, 2017

     ITEM NO.25                              REGISTRAR COURT. 1                      SECTION IX

                                      S U P R E M E C O U R T O F         I N D I A
                                              RECORD OF PROCEEDINGS


                                      BEFORE THE REGISTRAR MR. PAWAN DEV KOTWAL

                                             Civil Appeal No(s).      2488/2014


     DARIUS RUTTON KAVASMANECK                                                     Appellant(s)

                                                          VERSUS

     GHARDA CHEMICALS LTD. & ORS.                                                  Respondent(s)

     (with appln. (s) for permission to file volume and interim relief
     and office report)


     WITH
     C.A. No. 2489/2014
     Office Report)


     Date : 12/01/2017 This appeal was called on for hearing today.


     For Appellant(s)
                                             Ms Neha Agarwal, Adv.
                                             Mr. E. C. Agrawala,Adv.

     For Respondent(s)
                                             Ms Pallavi Pandey, Adv.
                                             Mr. P. V. Yogeswaran,Adv.
                                             Ms Nandita Bajpai, Adv.
                                             M/s. Parekh & Co.,Adv.


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Await certificate of service in respect of respondent nos. 3 to 8 from the High Court. Reminder be issued.

Respondent nos. 1,2 and 9 are duly represented.

List again on 9.2.2017.

(PAWAN DEV KOTWAL) Registrar