Securities And Exchange Board Of India - Subsection
Section 2(2) in Securities and Exchange Board of India (Stock Brokers) Regulations, 1992
(2)[ Words and expressions used and not defined in these regulations but defined in the Act, the [Companies Act, 2013] [Inserted by Notification No. LAD-NRO/GN/2013-14/25/24775, dated 27.9.2013 (w.e.f. 23.10.1992).], the Securities Contracts (Regulation) Act, 1956, the Depositories Act, 1996 or any rules or regulations made thereunder shall have the same meanings respectively assigned to them in those Acts, rules or regulations made thereunder or any statutory modification or reenactment thereto, as the case may be.][Chapter II] [Substituted by Notification No. LAD-NRO/GN/2013-14/25/24775, dated 27.9.2013 (w.e.f. 23.10.1992).] Registration Of Stock Brokers
