Rajasthan High Court - Jodhpur
Sumit Kumar vs State Of Raj. & Ors on 13 January, 2010
Author: Prakash Tatia
Bench: Prakash Tatia
1
S.B. Civil writ petition No.329/2010
Sumit Kumar
vs
State of Rajasthan & Ors.
Date of Order dated 13.1.2010
HON'BLE MR. PRAKASH TATIA, J.
Ms.Pintu Pareek, for the petitioner.
<><><> Learned counsel for the petitioner frankly stated that identical writ petition being SBCWP No.8595/2009 - Rajesh Didwania Vs. State of Rajasthan & Ors has been dismissed.
In view of the above statement of learned counsel for the petitioner, this present is is also dismissed.
[PRAKASH TATIA], J.
cpgoyal/-