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[Cites 0, Cited by 0] [Section 865] [Entire Act]

State of Haryana - Subsection

Section 865(2) in Punjab Jail Manual

(2)The occurrence of any mishap or departure from the orders laid down, shall be reported to the Inspector-General.Note - Executions take place at the District Jail of the district in which the prisoner is confined after the sentence of death has been passed unless the warrant otherwise directs.