Sri S R Shivanna vs Sri M N Ramakrishnaiah on 10 July, 2008

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Karnataka High Court

Sri S R Shivanna vs Sri M N Ramakrishnaiah on 10 July, 2008

Bench: Subhash B.Adi

 

in mm man com? or KARHATAKA AT nncmmm
EATEE THIS THE mm DAY 09 JULY, 2003 

BEFORE _ _  
THE HON'BLE MR.JUS'I'ICE S{}BHASH'E3..l'&:'I_}!Vv    F.

 

CREMINAL REVISION Pmrrrori No:,g'-;1'%gTgJ 00$ * ,   "

BETWEEN :

Sri. S. R. Shivanna,
S/0. Late Smeramegowda,  

Aged about 55 years,  
Fling Clark, Welfatc Section, ..
Bharath Elcctron.icsALtd.,  V
Jalahalli Post, -- V  , '

BANGAL0RE--56ca_':bi;3~ V    .;.".' PETITIONER

(By sxé,   Assggciates, Adv.)
'  V V . . ' .        ' 
Sri. M. N. l§'am'21cns« ' 
S/0. Late Na1'*&scGowda; ; = "

Aged about 54 y*'::a19s,~ _  '
 o.D-{K5, M¢.:1.!1c1' 

'(3:1artc:_$;~  Post,  '''' " "
';Yc1ahani:a New 'i'{:wn.

BANc3A:.oRE-'5j69u644.  RESPONDENT

V' c. v. Sudhindra, Adv.)

 This.' £3i¥L.RP is ﬁled UjS.397 R/W 401 of Cr.P.C.

.1  set aside the orders Dt.19.01.07 passed by the
 XViEI'Addi. C.M.M. Bangakam City as XX ASC-J Bangakm: in

GJ;'3.No.2l795/O4 and oxdcr Dt.O4.02.08 passed by the R0.

%  -mg;-_1_£, Bangame in CrI.A.No.228/O7.

This revision petition coming on for admission this

 Vdény, the Court made the fo1low1a' g:



ORDER

After hearing for some time. both the counsel that, the matter could be settled if the accused Pa)' . amount.

2. Learned counsel for the petitioner_- that, out of Rs.1.30.000]- eompensgiiont' u would pay Rs.1,2(},0(}O/- and .. towards the ﬁne amount,_:ﬂ--He " the petitioner has already 60,000 - ' ' Rs Learned 'lies no objection. depositeti F balance of he in"fo1ii"

3. of both the parties, the modiﬁed. The sentence of *1' is V. ' 12 65,000/--, petitioner aoeusev-IE5 of Rs. out of which,* .50' 060/;

res 9.699 to the complainant and Rs.5.000/~-- V to the account of State within' 1111;: "Vin the petitioner to undergo two months _ ' 'simplet ingpﬁeonment N54. The respondent is entitled to withdraw an amount Vt' » . Rs.60,000/ - which is already deposited by the petitioner. Corrected V1/9 1

13. B. ZBEB 1 %r'"'/ I' t. K

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