Bombay High Court
Shamrao Vithal Tevare vs The State Of Maharashtra on 25 October, 2021
Author: V. G. Bisht
Bench: V. G. Bisht
84-BA-2974-2021.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
BAIL APPLICATION NO.2974 OF 2021
SHAMRAO VITHAL TEVARE )...APPLICANT
V/s.
THE STATE OF MAHARASHTRA )...RESPONDENT
Ms.Saili Dhuru, Advocate for the Applicant.
Mr.H.J.Dedhia, APP for the Respondent - State.
CORAM : V. G. BISHT, J.
DATE : 25th OCTOBER 2021 P.C. :
1 Stand over to 17th November 2021.
(V. G. BISHT, J.) AVK 1/1 ARTI VILAS KHATATE Digitally signed by ARTI VILAS KHATATE Date: 2021.10.25 15:29:46 +0530