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[Cites 0, Cited by 0] [Section 289(1)] [Section 289] [Entire Act]

State of Chattisgarh - Subsection

Section 289(1)(c) in The Chhattisgarh Municipal Corporation Act, 1956

(c)build, dig or cause to be built or dug any grave or vault, or in any way dispose of or suffer or permit to be disposed of, tiny corpse, at any place other than a place for the disposal of the dead; or