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[Cites 0, Cited by 0] [Section 2(10)] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(10)(b) in The Punjab General Clauses Act, 1898

(b)in any Punjab Act passed before the commencement of Part III of the said Act, means any part of Her Majesty's Dominions exclusive of the British Islands and of British India;