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Bombay High Court

Sharad Yadav Shinde And Another vs M/S Fortune Integrated Assets Finance ... on 8 October, 2025

            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       BENCH AT AURANGABAD

                903 ARBITRATION APPEAL NO. 3 OF 2025
                                 WITH
                 CIVIL APPLICATION NO. 1062 OF 2025
                            IN ARBA/3/2025

              SHARAD YADAV SHINDE AND ANOTHER
                           VERSUS
 M/S FORTUNE INTEGRATED ASSETS FINANCE LTD. THR ITS MANAGER
              DEEPAK KISAN MOHITE AND ANOTHER


                                       CORAM : R. M. JOSHI, J.

DATE : 8th OCTOBER, 2025 P.C. :-

1. None present for the Appellants.
2. Stand over to 12th November, 2025.
3. Not to be circulated before the next date of hearing.

(R. M. JOSHI, J.) ssp 903 ARBA 3.2025.odt 1 of 1