Bombay High Court
Sharad Yadav Shinde And Another vs M/S Fortune Integrated Assets Finance ... on 8 October, 2025
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
903 ARBITRATION APPEAL NO. 3 OF 2025
WITH
CIVIL APPLICATION NO. 1062 OF 2025
IN ARBA/3/2025
SHARAD YADAV SHINDE AND ANOTHER
VERSUS
M/S FORTUNE INTEGRATED ASSETS FINANCE LTD. THR ITS MANAGER
DEEPAK KISAN MOHITE AND ANOTHER
CORAM : R. M. JOSHI, J.
DATE : 8th OCTOBER, 2025 P.C. :-
1. None present for the Appellants.
2. Stand over to 12th November, 2025.
3. Not to be circulated before the next date of hearing.
(R. M. JOSHI, J.) ssp 903 ARBA 3.2025.odt 1 of 1