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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Mizoram - Subsection

Section 2(1)(aa) in Mizoram Liquor (Prohibition) Act, 2019

(aa)"Prohibition Council" means such body of officials and non-officials as may be constituted by the Government by notification to be published in the Official Gazette;