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[Cites 0, Cited by 0] [Section 318(2)] [Section 318] [Entire Act]

State of West Bengal - Subsection

Section 318(2)(d) in The West Bengal Motor Vehicles Rules, 1989

(d)where there is separate carriage way for up and down traffic, such vehicle shall not be driven on the wrong side in a direction against the normal traffic in any of the carriage ways;