Supreme Court - Daily Orders
Gujarat State Disaster Management ... vs M/S Aska Equipments Ltd. on 12 February, 2020
Bench: R. Banumathi, S. Abdul Nazeer, A.S. Bopanna
ITEM NO.801 COURT NO.5 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 25735/2019
(Arising out of impugned final judgment and order dated 26-09-2019
in WPMS No. 2708/2019 passed by the High Court Of Uttarakhand At
Nainital)
GUJARAT STATE DISASTER MANAGEMENT AUTHORITY Petitioner(s)
VERSUS
M/S ASKA EQUIPMENTS LTD. Respondent(s)
Date : 12-02-2020 This petition was mentioned today.
CORAM :
HON'BLE MRS. JUSTICE R. BANUMATHI
HON'BLE MR. JUSTICE S. ABDUL NAZEER
HON'BLE MR. JUSTICE A.S. BOPANNA
For Petitioner(s) Mr. Ajay Kumar, AOR
(mentioned by)
For Respondent(s) Mr. Rajesh Singh, AOR
UPON being mentioned the Court made the following
O R D E R
Taken on Board.
List the matter on Friday, the 14th February, 2020.
(MAHABIR SINGH) (BEENA JOLLY) AR-cum-PS BRANCH OFFICER Signature Not Verified Digitally signed by MAHABIR SINGH Date: 2020.02.12 17:28:36 IST Reason: