Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jammu-Kashmir - Section

Section 5 in The Jammu and Kashmir Registration of Deeds (Validating) Act, 2008 (1951 A.D.)

5. Saving.

- Nothing contained in this Act shall affect the decision of a Court of competent jurisdiction which has become final before the commencement of this Act.