Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Bihar - Subsection Section 9(ii) in Bihar Targeted Public Distribution System (Control) Order, 2016 (ii)It shall be ensured that a consumer should not cover a maximum distance of more than two kilometer in reaching his fair price shop both in rural and urban areas.
