Section 8(3) in Andhra Pradesh Tourism, Culture and Heritage Board Act, 2017
(3)There shall be a City Tourism and Culture Council for Visakhapatnam, Vijayawada, Tirupathi, Amaravati and such other cities notified by Government, consisting of-(a)Municipal Commissioner/Commissioner, Amaravati Capital City Area- Chairperson;(b)Four officials of whom one shall be a member-convener; and(c)Not more than four experts nominated by the Municipal Council;
