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[Cites 0, Cited by 0] [Section 6(19)] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(19)(i) in Tamil Nadu Fire Service Rules, 1990

(i)carry out duties assigned to him, from time to time, and be responsible jointly and severally to the Leading Fireman of the fire unit for the care, appearance and scrupulous cleanliness of the unit and all equipments, correct upkeep, storage and maintenance thereof;