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[Cites 0, Cited by 0] [Section 8(8)] [Section 8] [Entire Act]

State of Jharkhand - Subsection

Section 8(8)(ii) in Jharkhand State Electricity Regulatory Commission (Electricity Supply Code) Regulations 2005

(ii)Photocopy of license/permission with respect, to the purpose for which electricity is being supplied in the premises if applicable.