Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 77] [Entire Act] NCT Delhi - Subsection Section 77(3) in The Delhi Metro Airport Express Line, General Rules, 2010 (3)A permit to work under sub-rule (1) shall be obtained if work is to be carried out or any worker is required to come within two meters of the overhead equipment.
