Supreme Court - Daily Orders
Alauddin vs The State Of Assam on 25 July, 2023
Bench: Abhay S. Oka, Sanjay Karol
ITEM NO.5 COURT NO.11 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Criminal Appeal No(s). 1637/2021
ALAUDDIN & ORS. Appellant(s)
VERSUS
THE STATE OF ASSAM & ANR. Respondent(s)
(FOR ADMISSION and I.R.
IA No. 119975/2023 - GRANT OF BAIL)
Date : 25-07-2023 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY S. OKA
HON'BLE MR. JUSTICE SANJAY KAROL
For Appellant(s)
Mr. Farrukh Rasheed, AOR
Mr. Abu Bakr Sabbaq, Adv.
Mr. Ashish Sharma, Adv.
For Respondent(s)
Mr. Shuvodeep Roy, AOR
Mr. Anshul Malik, Adv.
Mr. Shreya Shandilya, Adv.
Mr. Sai Shashank, Adv.
Mr. Pravir Choudhary, AOR
Mr. Reepak Kansal, Adv.
Mr. Prince Arora, Adv.
Mrs. Shahnaz Rahman, Adv.
Ms. Priyambica Mk Jha, Adv.
Mr. Ajay Kapoor, Adv.
Mr. Surender Tyagi, Adv.
Mr. Venketa Balaji Kodavali, Adv.
Mr. Tarun Suneja, Adv.
UPON hearing the counsel the Court made the following
O R D E R
In view of the letter circulated by the learned counsel for the respondent No.1 seeking adjournment to Signature Not Verified file counter affidavit, list the matter on 5th September, Digitally signed by Anita Malhotra Date: 2023.07.27 16:13:01 IST 2023. Reason: (ANITA MALHOTRA) (AVGV RAMU) AR-CUM-PS COURT MASTER