Section 22(1)(iv) in The Goa, Daman and Diu Secondary and Higher Secondary Education Board Act, 1975

[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

(iv)One member to be elected by the Board from amongst the nominated members referred to in class C of sub-section (1) of section 12;

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