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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(g) in The Maharaja Sayajirao University of Baroda Act, 1949

(g)`Head of department' means a professor or teacher principally responsible for instruction, training or research in a subject, or group of subjects, which is called [a University department] [These words were substituted for the words 'a department in a college' by Bombay 52 of 1950, Section 2 (a).];
(ga)[ `intermediate college' means a constituent or affiliated college other than a degree college; [These clauses were inserted, by Bombay 52 of 1950, Section 2 (b).]
(gb)`prescribed' means prescribed by Statutes or Ordinances;]