Supreme Court - Daily Orders
Sushma Berlia vs M/S Kumar Brothers on 4 December, 2023
ITEM NO.1704 COURT NO.13 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 5921-5924/2014
SUSHMA BERLIA Petitioner(s)
VERSUS
M/S KUMAR BROTHERS & ORS. Respondent(s)
(Office report for direction is to be listed.)
Date : 04-12-2023 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UJJAL BHUYAN
[IN CHAMBER]
For Petitioner(s) Mr. Ashok K. Mahajan, AOR
For Respondent(s) Mr. Sumit Goel, Adv.
Mr. Ishan Nagar, Adv.
Ms. Apurba Pattanayak, Adv.
Ms. Aditi, Adv.
M/S. Parekh & Co., AOR
Mr. Arjun Garg, AOR
Mr. Ritik Gupta, Adv.
Mr. Kunal Verma, AOR
UPON hearing the counsel the Court made the following
O R D E R
The Special Leave Petitions are of the year 2014. Notice on the special leave petitions was issued on 10.3.2014. While all the respondents have been served, respondent no.2 could not be served till date through government agencies since respondent no.2 is a resident of England.
Be that as it may, let the matters be listed before an Signature Not Verified appropriate Bench in the last week of January, 2024.
Digitally signed by Jatinder Kaur Date: 2023.12.08 10:49:26 IST Reason: (JATINDER KAUR) (NIDHI WASON)
P.S. to REGISTRAR COURT MASTER (NSH)