Supreme Court - Daily Orders
Housing And Urban Development ... vs Additional Commissioner Of Income Tax on 6 November, 2017
Bench: Rohinton Fali Nariman, Sanjay Kishan Kaul
ITEM NO.24 COURT NO.12 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).
28678-28682/2017
(Arising out of impugned final judgment and order dated 03-07-2017
in ITA No. 446/2016 03-07-2017 in ITA No. 445/2016 03-07-2017 in
ITA No. 444/2016 03-07-2017 in ITA No. 442/2016 03-07-2017 in ITA
No. 440/2016 passed by the High Court Of Delhi At New Delhi)
HOUSING AND URBAN DEVELOPMENT CORPORATION LTD Petitioner(s)
VERSUS
ADDITIONAL COMMISSIONER OF INCOME TAX Respondent(s)
(FOR ADMISSION and I.R.)
Date : 06-11-2017 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
For Petitioner(s) Mr. Jasmeet Singh, AOR
Mr. Gagan Gupta, Adv.
Mr. Naman Joshi, Adv.
Ms. Rusheet J.Saluja, Adv.
Mr. Nitesh Shrivastava, Adv.
Mr. Amit Kaushik, Adv.
Ms. Runjita Das, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Tag with Civil Appeal No. 5796 of 2012.
(SHASHI SAREEN) (SAROJ KUMARI GAUR)
AR CUM PS BRANCH OFFICER
Signature Not Verified
Digitally signed by
SHASHI SAREEN
Date: 2017.11.08
16:27:11 IST
Reason: