Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Punjab - Subsection Section 10(6) in The Guru Nanak Dev University Amritsar Act, 1969 (6)The Vice-Chancellor shall have power of convening meetings of the Senate, the Syndicate and Academic Council. He may delegate this power to any other officer of the University.
