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[Cites 0, Cited by 0] [Section 198] [Entire Act]

Union of India - Subsection

Section 198(2) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(2)Recommendations for special promotion of Senior Commissioned Officers may be made by the commanding officer concerned, through normal channels, to the Chief of the Naval Staff for consideration of the Government.Recommendations for the special promotion of Commissioned Officers (Branch List) may be made by the commanding officer concerned through normal channels for approval of the Chief of the Naval Staff.