Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 99] [Entire Act] State of Gujarat - Subsection Section 99(2) in The Gujarat Municipalities Act, 1963 (2)Nothing in this section shall authorized the imposition of any tax which the State Legislative has no power to impose in the State under the Constitution.
