Allahabad High Court
Hari Narayan Gupta And Another vs State Of U.P. & Another on 12 January, 2010
Author: Ra°Esh Chandra
Bench: Ra°Esh Chandra
Court No. - 27 Case :- APPLICATION U/S 482 No. - 33259 of 2009 Petitioner :- Hari Narayan Gupta And Another Respondent :- State Of U.P. & Another Petitioner Counsel :- V.N. Pandey Respondent Counsel :- Govt. Advocate Hon'ble Ra°esh Chandra,J.
As prayed, put up on 27.1.2010 as fresh. Order Date :- 12.1.2010 SM