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Allahabad High Court

Hari Narayan Gupta And Another vs State Of U.P. & Another on 12 January, 2010

Author: Ra°Esh Chandra

Bench: Ra°Esh Chandra

Court No. - 27

Case :- APPLICATION U/S 482 No. - 33259 of 2009
Petitioner :- Hari Narayan Gupta And Another
Respondent :- State Of U.P. & Another

Petitioner Counsel :- V.N. Pandey
Respondent Counsel :- Govt. Advocate

Hon'ble Ra°esh Chandra,J.

As prayed, put up on 27.1.2010 as fresh. Order Date :- 12.1.2010 SM