Orissa High Court
WP(C)/26683/2020 on 13 October, 2020
W.P.(C) No. 26683 of 2020
2 13.10.2020 Mr. S.K. Mallik : for petitioner
Mr. A.R. Dash, learned AGA : for State O.Ps
ORDER
The matter is taken up through video conferencing. Mr. A.R. Dash, learned Additional Government Advocate prays for time to verify and examine whether the case of the petitioner is covered by the judgments passed by this Court in Mirza v. State of Orissa, 2010 (Supp.-II) OLR 292; Bata v. State of Orissa, 2010 (I) OLR 723 and Girish Chandra Mohanty v. State of Orissa, 2013 (II) OLR 166 and apprise this Court by the next date.
The matter to come up on 11.11.2020.
Alok/Ashok
(Dr. B.R. Sarangi) (Mohammad Rafiq)
Judge Chief Justice