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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Chattisgarh - Subsection

Section 13(1) in The Chhattisgarh Municipal Service (Executive) Rules, 1973

(1)Subject to the provisions of Rule 5 of these rules, the post of Chief Municipal Officer in select Grade, Class I, Class II and Class III shall be filled by promotion as laid down in the Second Schedule.