Section 12 in The Punjab Sugarcane (Regulation of Purchase and Supply) Act, 1953
12. Powers to declare varieties of cane to be unsuitable for use in factories.
- The Government may, on the recommendation of the Sugarcane Control Board, declare unsuitable for all or any factory cane of any variety grown in any area specified in such notification, and no agent shall be competent to purchase any cane declared unsuitable for his factory.
