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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Kerala - Subsection

Section 12(6) in The SreeNarayanaGuru Open University Act, 2021

(6)The Vice-Chancellor shall appoint teachers and employees of the University in such manner as may be prescribed by Statutes:Provided that, subject to the approval of the Syndicate, the Vice-Chancellor shall have the power to make temporary appointment to any post.