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[Cites 0, Cited by 1] [Section 76] [Entire Act]

Bombay Presidency - Subsection

Section 76(6) in The Bombay University Act, 1974

(6)The Chancellor may, if the inspection or inquiry is made regarding any college or institution admitted to the privileges of the University, address the Vice-Chancellor, for communication to the management, on the result of such inspection or inquiry, and the Vice-Chancellor shall transmit to the management the views of the Chancellor with such advice as the Chancellor may offer on the action to be taken thereon.