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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(1)(b) in The Orissa District Planning Committees Rules, 2000

(b)"Ballot Box" means any box, bag or other receptacle which can contain secretly and safely the received ballot papers in course of polling at a polling station;