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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Maharashtra - Subsection

Section 36(2) in Universal Ai University, Karjat Act, 2022

(2)The procedure to be adopted by the Fees Regulating Authority and factors for determination of fees structure provided in sections 14 and 15 of the Maharashtra Unaided Private Professional Educational Institutions (Regulations of Admissions and Fees) Act, 2015, shall mutatis mutandis be followed by the Fees Structure Review Committee while considering the fees structure proposal prepared by the university.